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State of Karnataka - Section

Section 28A in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

28A. [ Appearance before any authority in proceedings. [Inserted by Act 1 of 1985 w.e.f. 9.1.1985]

- Any person who is entitled to appear before any authority other than the High Court, in connection with any proceedings under this Act, may be represented before such authority,-
(a)by a legal practitioner; or
(b)by a Chartered Accountant; or
(c)by a Sales Tax Practitioner enrolled as such under the Karnataka Sales Tax Act 1957 (Karnataka Act 25 of 1957)]