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State of Rajasthan - Section

Section 22 in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

22.

The election of the members of the Executive Committee shall be held by ballots taken in such manner, as the President may determine and in the case of an equality of votes obtained by two or more persons proposed, the selection shall be made by lot drawn in such manner, as the President may decide.