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Madhya Pradesh High Court

Dhannu @ Manjubai vs The State Of Madhya Pradesh on 14 May, 2019

1 MCRC-19891-2019 The High Court Of Madhya Pradesh MCRC-19891-2019 (DHANNU @ MANJUBAI Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 14-05-2019 Parties through their counsel. Learned counsel appearing on behalf of the applicant has submitted that the arguing counsel is not available today and he prayed for adjournment.

List the matter after one week.

(S.K. AWASTHI) JUDGE sumathi Digitally signed by Sumati Jagadeesan Date: 14/05/2019 16:02:24