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[Cites 0, Cited by 0] [Section 125(7)] [Section 125] [Entire Act]

State of Madhya Pradesh - Subsection

Section 125(7)(a) in The M.P. Public Health Act, 1949

(a)permit the milk or other produce of the dairy after being boiled or treated in such other manner as he may direct, to be sold or used as animal food, subject to any reasonable restrictions he may impose, or