Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(xii) in Bihar Spiced Country Spirit (Manufacture and Sale) Rules, 1976 (xii)After each bottling/sacheting operation the premises shall be cleaned to the satisfaction of the Excise Officer-ln-Charge.
