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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(1)The Admission Committee shall prepare merit lists of the eligible candidates who have applied under sub-rule (1) of rule 15, after verification of the documents submitted under sub-rule (5) of rule 15.