Madhya Pradesh High Court
Ravendra Tripathi vs The State Of Madhya Pradesh on 25 July, 2019
1 WP-14258-2019 The High Court Of Madhya Pradesh WP-14258-2019 (RAVENDRA TRIPATHI Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 25-07-2019 List this matter on 26.07.2019 under same head.
(NANDITA DUBEY) JUDGE rss Digitally signed by RAVI SHANKAR SHRIVASTAVA Date: 27/07/2019 13:51:04