Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(2) in Bihar Preservation and Improvement of Animals Rules, 1960 (2)An animal vaccinated or inoculated under sub-rule (1) shall be marked by means of tattoo with the figure 'O' on its buttock.
