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Supreme Court - Daily Orders

Commissioner Of Central Tax, Gst North ... vs M/S Sri Kumar Agencies Etc. on 1 May, 2014

ITEM NO.100                    REGISTRAR COURT.1                  SECTION III

              S U P R E M E       C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

                    CIVIL APPEAL NO(s). 5979-5984 OF 2012

                       BEFORE THE REGISTRAR M.A. SAYEED

COMMR.OF CEN.EXC.BANGALORE                                  Appellant (s)

                    VERSUS

M/S SRI KUMAR AGENCIES                                      Respondent(s)
(With office report)

Date: 01/05/2014       These Appeals were called on for hearing today.

For Appellant(s)
                         Mr. V. Senthil Kumar, Adv.
                         Mr. Arvind Kumar Sharma,Adv.


For Respondent(s)
                          Mr. Shailesh Madiyal,Adv.


           UPON hearing counsel the Court made the following
                               O R D E R

The matter falls under the completed category. It be processed for listing before the Hon’ble Court, as per rules.

(M.A. SAYEED) REGISTRAR rd