Supreme Court - Daily Orders
Commissioner Of Central Tax, Gst North ... vs M/S Sri Kumar Agencies Etc. on 1 May, 2014
ITEM NO.100 REGISTRAR COURT.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 5979-5984 OF 2012
BEFORE THE REGISTRAR M.A. SAYEED
COMMR.OF CEN.EXC.BANGALORE Appellant (s)
VERSUS
M/S SRI KUMAR AGENCIES Respondent(s)
(With office report)
Date: 01/05/2014 These Appeals were called on for hearing today.
For Appellant(s)
Mr. V. Senthil Kumar, Adv.
Mr. Arvind Kumar Sharma,Adv.
For Respondent(s)
Mr. Shailesh Madiyal,Adv.
UPON hearing counsel the Court made the following
O R D E R
The matter falls under the completed category. It be processed for listing before the Hon’ble Court, as per rules.
(M.A. SAYEED) REGISTRAR rd