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Gauhati High Court - Kohima

The Oriental Insurance Company Ltd vs Smti. Nchumbeni Lotha And 6 Ors on 15 January, 2026

                                                         Page No.# 1/6
GAHC020005732025




                      THE GAUHATI HIGH COURT
 (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL
                        PRADESH)
                      KOHIMA BENCH

                   Case No. : I.A.(Civil)/164/2025

         THE ORIENTAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED ORIENTAL HOUSE A-25/27, ASAF ALI ROAD, NEW
         DELHI-110002 AND REGIONAL DIVISIONAL OFFICES IN SEVERAL PLACES,
         INCLUDING A REGIONAL OFFICE AT GUWAHATI, ASSAM AND DIVISIONAL
         OFFICE AT DIMAPUR, IN THE STATE OF NAGALAND

         VERSUS

         SMTI. NCHUMBENI LOTHA AND 6 ORS
         WIFE OF LATE ELLIS LOTHA (REPRESENTING RESPONDENTS NO. 2,3,4 AND
         5)
         PERMANENT RESIDENT OF DOYANG SOUTH WING, DOYANG HYDEL
         PROJECT, B.P.O. WOKHA, DISTRICT- WOKHA, NAGALAND. PRESENTLY
         RESIDING AT SIGNAL BASTI, DIMAPUR NAGALAND

         2:SHRI LONGSHIO LOTHA
          SON OF ELLIS LOTHA
          PERMANENT RESIDENT OF DOYANG SOUTH WING
          DOYANG HYDEL PROJECT
          B.P.O. WOKHA
          DISTRICT- WOKHA
          NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
          DIMAPUR NAGALAND

         3:SHRI MERIBEMO LOTHA
          SON OF ELLIS LOTHA
          PERMANENT RESIDENT OF DOYANG SOUTH WING
          DOYANG HYDEL PROJECT
          B.P.O. WOKHA
          DISTRICT- WOKHA
          NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
          DIMAPUR NAGALAND

         4:SHRI RENBI LOTHA
                                                           Page No.# 2/6
           SON OF LATE ELLIS LOTHA
           PERMANENT RESIDENT OF DOYANG SOUTH WING
           DOYANG HYDEL PROJECT
           B.P.O. WOKHA
           DISTRICT- WOKHA
           NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
           DIMAPUR NAGALAND

          5:SMTI. KHONZANI LOTHA
           DAUGHTER OF LATE ELLIS LOTHA
           PERMANENT RESIDENT OF DOYANG SOUTH WING
           DOYANG HYDEL PROJECT
           B.P.O. WOKHA
           DISTRICT- WOKHA
           NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
           DIMAPUR NAGALAND

          6:SHRI GURDEEP SINGH
           SON OF TEJA SINGH
           RESIDENT OF SEHAJ TRANSPORT
           NC BORA COMPLEX
           BIHARBARI
           KAMRUP-781028 ASSAM (OWNER)

          7:SHRI TIKEN BORA
           SON OF P.BORA
           RESIDENT OF DIGHALI PATHAR MATIKHOLA GAON
           PO AND PS BORPATHAR
           DISTRICT-GOLAGHAT
           SARUPATHAR
           GOLAGHAT-785602
           ASSAM (DRIVER

Advocate for the Petitioner   : KIM PIENYU,

Advocate for the Respondent : ,




           Linked Case : MACApp./18/2025

          THE ORIENTAL INSURANCE COMPANY LTD.
          HAVING ITS REGISTERED ORIENTAL HOUSE A-25/27
           ASAF ALI ROAD
           NEW DELHI-110002 AND REGIONAL DIVISIONAL OFFICES IN SEVERAL
          PLACES
                                                 Page No.# 3/6
INCLUDING A REGIONAL OFFICE AT GUWAHATI
ASSAM AND DIVISIONAL OFFICE AT DIMAPUR
IN THE STATE OF NAGALAND


VERSUS

SMTI. NCHUMBENI LOTHA AND 6 ORS
WIFE OF LATE ELLIS LOTHA (REPRESENTING RESPONDENTS NO. 2
3
4 AND 5)
PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
 DISTRICT- WOKHA
 NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
 DIMAPUR NAGALAND

2:SHRI LONGSHIO LOTHA
SON OF ELLIS LOTHA
 PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
 DISTRICT- WOKHA
 NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
 DIMAPUR NAGALAND

 3:SHRI MERIBEMO LOTHA
SON OF ELLIS LOTHA
 PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
 DISTRICT- WOKHA
 NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
 DIMAPUR NAGALAND

 4:SHRI RENBI LOTHA
SON OF LATE ELLIS LOTHA
 PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
 DISTRICT- WOKHA
 NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
 DIMAPUR NAGALAND

5:SMTI. KHONZANI LOTHA
DAUGHTER OF LATE ELLIS LOTHA
PERMANENT RESIDENT OF DOYANG SOUTH WING
                                                 Page No.# 4/6
DOYANG HYDEL PROJECT
B.P.O. WOKHA
DISTRICT- WOKHA
NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
DIMAPUR NAGALAND

 6:SHRI GURDEEP SINGH
SON OF TEJA SINGH
 RESIDENT OF SEHAJ TRANSPORT
 NC BORA COMPLEX
 BIHARBARI
 KAMRUP-781028 ASSAM (OWNER)

 7:SHRI TIKEN BORA
SON OF P.BORA
 RESIDENT OF DIGHALI PATHAR MATIKHOLA GAON
 PO AND PS BORPATHAR
 DISTRICT-GOLAGHAT
 SARUPATHAR
 GOLAGHAT-785602
 ASSAM (DRIVER)
 ------------
 Advocate for : KIM PIENYU
Advocate for : appearing for SMTI. NCHUMBENI LOTHA AND 6 ORS



Linked Case : I.A.(Civil)/165/2025

THE ORIENTAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED ORIENTAL HOUSE A-25/27
 ASAF ALI ROAD
 NEW DELHI-110002 AND REGIONAL DIVISIONAL OFFICES IN SEVERAL
PLACES
 INCLUDING A REGIONAL OFFICE AT GUWAHATI
 ASSAM AND DIVISIONAL OFFICE AT DIMAPUR
 IN THE STATE OF NAGALAND


VERSUS

SMTI. NCHUMBENI LOTHA AND 6 ORS
WIFE OF LATE ELLIS LOTHA (REPRESENTING RESPONDENTS NO. 2
3
4 AND 5)
PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
                                                 Page No.# 5/6
DISTRICT- WOKHA
NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
DIMAPUR NAGALAND

2:SHRI LONGSHIO LOTHA
SON OF ELLIS LOTHA
 PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
 DISTRICT- WOKHA
 NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
 DIMAPUR NAGALAND

 3:SHRI MERIBEMO LOTHA
SON OF ELLIS LOTHA
 PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
 DISTRICT- WOKHA
 NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
 DIMAPUR NAGALAND

 4:SHRI RENBI LOTHA
SON OF LATE ELLIS LOTHA
 PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
 DISTRICT- WOKHA
 NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
 DIMAPUR NAGALAND

5:SMTI. KHONZANI LOTHA
DAUGHTER OF LATE ELLIS LOTHA
PERMANENT RESIDENT OF DOYANG SOUTH WING
DOYANG HYDEL PROJECT
B.P.O. WOKHA
DISTRICT- WOKHA
NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
DIMAPUR NAGALAND

 6:SHRI GURDEEP SINGH
SON OF TEJA SINGH
 RESIDENT OF SEHAJ TRANSPORT
 NC BORA COMPLEX
 BIHARBARI
 KAMRUP-781028 ASSAM (OWNER)

7:SHRI TIKEN BORA
                                                              Page No.# 6/6
          SON OF P.BORA
           RESIDENT OF DIGHALI PATHAR MATIKHOLA GAON
           PO AND PS BORPATHAR
           DISTRICT-GOLAGHAT
           SARUPATHAR
           GOLAGHAT-785602
           ASSAM (DRIVER)
           ------------
           Advocate for : KIM PIENYU
          Advocate for : appearing for SMTI. NCHUMBENI LOTHA AND 6 ORS




                           BEFORE
        HON'BLE MRS. JUSTICE YARENJUNGLA LONGKUMER

                               ORDER

15/01/2026 Heard learned counsel, Mr. Pfosekho Pfotte.

It is submitted that he has received instructions to appear on behalf of the respondent Nos. 1 to 5 and prays for some time to file the power as well as objections in the I.A No. 165/2025.

List after 2 (two) weeks as prayed for.

In the meantime, the counsel for the appellant is directed to serve a copy of the I.A. No. 165/2025 on the learned counsel for the claimant/respondents during the course of the day.

Sd/-

JUDGE Comparing Assistant