Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 500(1)] [Section 500] [Entire Act]

State of Jharkhand - Subsection

Section 500(1)(a) in Jharkhand Municipal Act, 2011

(a)in section 224 and section 226, or