Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(i) in Tamil Nadu Business Facilitation Act, 2018

(i)act as a single point of contact for all enterprises that require clearances and incentives as notified by the Government under section 6 and issue acknowledgment certificate under clause (a) of sub-section (2) of section 11A;