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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)[ These rules shall apply to all cinema premises in the Kanyakumari District and the Shencottah taluk of the Tirunelveli District existing on the 5th March 1958 and those which come into existence after the said date.] [Inserted G.O. Ms. No. 494 Home, dated the 27th February 1958.]