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State of Assam - Section

Section 46 in Mising Autonomous Council Act, 1995

46. Power to entrust functions.

- Notwithstanding anything contained in this act, the Government may, in consultation with the village council, entrust either conditionally or without any condition to the Village Council or its officers any functions in relation to any matter not enumerated in section 43 to which the executive power of the Government extends.