Section 10(6) in The Food Corporations Rules, 1965
(6)[ The term of office of the Secretary shall be five years from the date of his assumption of office as Secretary or upto his reaching the age of 60 years whichever is earlier or such term in the case of officers appointed from other services as may be prescribed in the deputation terms on foreign service.] [Amended vide notification No. GSR 776(E) dated 30.12.98]
