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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(b) in The Mamlatdars' Courts Act, 1906

(b)the name, age, religion, caste, profession and place of abode of the defendant;
(bb)[ the nature and situation of the impediment erected and the situation of the lands which are adjacent to each other, and the nature of the relief sought;] [This cause was inserted by Bombay 66 of 1954, Section 3.]