Bombay High Court
Air Intelligence Unit vs Dilza Gomes Costa (Brazilian) And Anr on 16 June, 2023
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Board Sr.No.:-44
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION NO. 351 OF 2019
Air Intelligence Unit ....APPLICANT
V/S
Dilza Gomes Costa (brazilian) And Anr. ....RESPONDENT
None for the Applicant.
Mr. A. A. Takalkar APP for the State.
CORAM : HON'BLE SMT. JUSTICE ANUJA
PRABHUDESSAI J
DATE : 16th June, 2023
P.C. :
At the request of the learned APP, stand over to 23/06/2023 . Ad-interim/ Interim order, if any, to continue till then.
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