Gujarat High Court
Batliboi vs Rohitbhai on 10 May, 2012
Author: Ks Jhaveri
Bench: Ks Jhaveri
Gujarat High Court Case Information System
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SCA/6070/2012 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 6070 of 2012
=========================================================
BATLIBOI
& COMPANY (MANUFACTURING DIVISION) - Petitioner(s)
Versus
ROHITBHAI
DINKARBHAI DESAI & 1 - Respondent(s)
=========================================================
Appearance :
NANAVATI
ASSOCIATES for
Petitioner(s) : 1,
None for Respondent(s) : 1 -
2.
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE KS JHAVERI
Date
: 10/05/2012
ORAL
ORDER
RULE.
To be heard along with Special Civil Application No.17368/2011.
[K. S. JHAVERI, J.] Pravin/* Top