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Gujarat High Court

Batliboi vs Rohitbhai on 10 May, 2012

Author: Ks Jhaveri

Bench: Ks Jhaveri

  
 Gujarat High Court Case Information System 
    
  
    

 
 
    	      
         
	    
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SCA/6070/2012	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 6070 of 2012
 

 
 
=========================================================


 

BATLIBOI
& COMPANY (MANUFACTURING DIVISION) - Petitioner(s)
 

Versus
 

ROHITBHAI
DINKARBHAI DESAI & 1 - Respondent(s)
 

=========================================================
 
Appearance : 
NANAVATI
ASSOCIATES for
Petitioner(s) : 1, 
None for Respondent(s) : 1 -
2. 
=========================================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE KS JHAVERI
		
	

 

 
 


 

Date
: 10/05/2012 

 

ORAL
ORDER 

RULE.

To be heard along with Special Civil Application No.17368/2011.

[K. S. JHAVERI, J.] Pravin/*     Top