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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(19) in Bihar Biological Diversity Rules, 2017

(19)The Board shall have full powers to grant technical and administrative sanction to all the estimates. It may, however, delegate such administrative and technical sanctioning powers to the Member-Secretary of the Board as it may be deemed necessary.