Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Bharuch Agricultural Produce Market ... vs Stup Engineers on 21 August, 2006

Author: Ravi R. Tripathi

Bench: Ravi R.Tripathi

         SCA/15400/2006                        1/1                                              ORDER


                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    SPECIAL CIVIL APPLICATION No. 15400 of 2006
                                        WITH
                    SPECIAL CIVIL APPLICATION No. 15401 of 2006
                                        WITH
                    SPECIAL CIVIL APPLICATION No. 15402 of 2006

         =========================================================
              BHARUCH AGRICULTURAL PRODUCE MARKET COMMITTEE -
                                Petitioner(s)
                                    Versus
                       STUP ENGINEERS - Respondent(s)
         =========================================================
         Appearance :
         MR SK JHAVERI for Petitioner(s) : 1,
         NOTICE NOT RECD BACK for Respondent(s) : 1,
         =========================================================
                     CORAM : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI



                                 Date : 21/08/2006
                                      ORAL ORDER

Notice issued by this Court is reported to have not been received back. To await the return of notice, the matters are adjourned to 29.08.2006. Ad- interim relief granted earlier to continue till then.

(RAVI R. TRIPATHI, J.) omkar HC-NIC Page 1 of 1 Created On Tue Sep 13 00:39:32 IST 2016