Gujarat High Court
Bharuch Agricultural Produce Market ... vs Stup Engineers on 21 August, 2006
Author: Ravi R. Tripathi
Bench: Ravi R.Tripathi
SCA/15400/2006 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 15400 of 2006
WITH
SPECIAL CIVIL APPLICATION No. 15401 of 2006
WITH
SPECIAL CIVIL APPLICATION No. 15402 of 2006
=========================================================
BHARUCH AGRICULTURAL PRODUCE MARKET COMMITTEE -
Petitioner(s)
Versus
STUP ENGINEERS - Respondent(s)
=========================================================
Appearance :
MR SK JHAVERI for Petitioner(s) : 1,
NOTICE NOT RECD BACK for Respondent(s) : 1,
=========================================================
CORAM : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI
Date : 21/08/2006
ORAL ORDER
Notice issued by this Court is reported to have not been received back. To await the return of notice, the matters are adjourned to 29.08.2006. Ad- interim relief granted earlier to continue till then.
(RAVI R. TRIPATHI, J.) omkar HC-NIC Page 1 of 1 Created On Tue Sep 13 00:39:32 IST 2016