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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(6) in Rajasthan Public Procurement Rules, 2012

(6)No criteria or procedure, other than those mentioned in the bidding documents shall be used by the procuring entity in evaluating bids, nor shall the criteria mentioned in the bidding documents be relaxed.