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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(ii) in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

(ii)The Superintending Engineer/Divisional Officer authorised to reserve accommodation has the right to cancel the reservation without assigning any reason. He should, however send intimation to the officer concerned by telegram at the earliest opportunity.