Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Chattisgarh High Court

Rainu Ram Markam vs State Of Chhattisgarh 48 Wps/894/2016 ... on 25 July, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                                 WPS No. 882 of 2016
                        Suresh Kumar Nishad Versus State Of Chhattisgarh

       WPS/837/2016, WPS/838/2016, WPS/839/2016, WPS/840/2016, WPS/887/2016,
       WPS/891/2016, WPS/893/2016, WPS/894/2016, WPS/895/2016, WPS/896/2016,
                     WPS/897/2016, WPS/898/2016, WPS/899/2016




25-7-2018

Ms. Naushina Afrin Ali, Adv. for petitioners.

Ms. Sunita Jain, PL for the State. List the matter for hearing on 20-8-2018.

Sd/-

(Sharad Kumar Gupta) Judge Pathak