Gujarat High Court
Priyank Manubhai Chokshi vs State Of Gujarat on 26 September, 2023
NEUTRAL CITATION
R/SCR.A/597/2020 ORDER DATED: 26/09/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION NO. 597 of 2020
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PRIYANK MANUBHAI CHOKSHI
Versus
STATE OF GUJARAT
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Appearance:
MR SHAAN M MUNSHAW(10825) for the Applicant(s) No. 1
for the Respondent(s) No. 2,3
MR. CHINTAN DAVE, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT
Date : 26/09/2023
ORAL ORDER
Learned advocate for the petitioner, on receiving instructions from his client, seeks permission to withdraw this petition.
Permission, as prayed for, is granted. This petition is disposed of as withdrawn.
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