Allahabad High Court
State Of U.P. vs Prabhakar Keshav Gosavi And Others on 25 January, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- SERVICE SINGLE No. - 3844 of 1984 Petitioner :- State Of U.P. Respondent :- Prabhakar Keshav Gosavi And Others Petitioner Counsel :- C S C Respondent Counsel :- D S Chaube Hon'ble Rajiv Sharma,J.
Standing Counsel states that this case has wrongly been listed before this Court as the writ petition is directed against the order passed by the Public Services Tribunal and is cognizable by a Division Bench.
Accordingly, the Registry is directed to list this case before the Division Bench at an early date.
Order Date :- 25.1.2010 HM