Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Gram Sabha (Audit) Rules, 2001

(1)The Collector or any other person, as may be authorized by him in his behalf, shall be the authority to order special audit of Grain Sabha.