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[Cites 0, Cited by 7] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(va) in The Income Tax Act, 1961

(va)[ any payment received by an employee in respect of any period of leave not availed of by him; [ Inserted by Act 67 of 1984, Section 7 (w.r.e.f. 1.4.1978).]