Section 9(16) in The Rajasthan Laws (Extension) Act, 1957
(16)The Rajasthan Requisitioning of Land (Improvement of Agriculture)Act, 1951 (Rajasthan Act 29 of 1951)Section 1. - For Sub-section (2), substitute the following:-"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit clause (2)Section 9. - Omit "as adapted or extended to Rajasthan."Section 10. - Omit "as adapted or extended to Rajasthan."Section 14. - Omit "as adapted or extended to Rajasthan."Section 16. - Omit "as adapted or extended to Rajasthan."Section 18. - Omit the whole.
