Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act] Andaman and Nicobar Islands - Subsection Section 82(3)(a) in The Andaman and Nicobar Islands Excise Regulation, 2012 (a)filed within sixty days from the date on which the order appealed against is received by the Union territory Administration or the other party;