Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2)(e) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002

(e)the form of the periodical returns and statistics to be submitted by the private medical care establishment to the authority;