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State of Nagaland - Section

Section 276 in Nagaland Excise Rules

276. Fixed retail prices of country spirit.

- The holder of a licence for the retail sale of country spirit shall not sell such spirit at prices higher or lower than those fixed by the Deputy Commissioner or Superintendent of Excise.Fixed retail price of ganja. - The holder of a licence for the retail sale of ganja shall not sell the drug at a price higher or lower than that fixed by the Excise Commissioner.