Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(d) in Himachal Pradesh (Extension of Laws) Act, 1969 (d)[XXXXXXXXXXXXXXXXXXXX] [The definition of 'State Government' omitted by A. O. 1973.] and
