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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Gujarat - Subsection

Section 114(1)(b) in The Gujarat Industrial Relations Act, 1946

(b)in the case of a registered union which is a party to such agreement, settlement, submission or award [all employees in the industry in the local area whose representative, the said union is] [This portion was substituted for the original by Bombay 49 of 1955, section 3.],