Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 135 in Goa Prisons Rules, 2006 135. Calling for police aid. - The Superintendent, the Assistant Superintendent, or in their absence, the Jailor shall call for police aid, as speedily as possible, either by phone or other means, only where such aid is absolutely necessary.
