Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(20) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(20)"Hostel" means a place of residence for students of the University maintained or recognized by the University either as a part of or separate from the University;