Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 436 in Orissa Municipal Rules, 1953 436. (1)Every Council shall establish and maintain a provident fund for the benefit of its employees.(2)The fund shall be administered by the Council and shall be maintained in India in rupees.
