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[Cites 0, Cited by 0] [Section 97B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 97B(vi) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(vi)The committee shall fix the dittam in the temples specified in the first Schedule and the endowments attached thereto and the amounts to be spent therefor in such manner and after following such procedure as may be prescribed ;