Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3) in The First Statutes of Indian Institute of Technology Dharwad, 2017

(3)In addition to the funds of the Institute for the above mentioned purposes, funds received from donations may also be utilised.