Section 13(3)(b) in The Bihar Public Irrigation and Drainage Works Act, 1947

[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(3)(b) in The Bihar Public Irrigation and Drainage Works Act, 1947

(b)the cost of preparing a detailed plan and estimate of the said work under sub-section (3) of Section 5 [or Section 5A;] [Inserted by Section 6 of Bihar Act 3 of 1951.]

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State of Bihar - Subsection

Section 13(3)(b) in The Bihar Public Irrigation and Drainage Works Act, 1947