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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(2)(i) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(i)A Regulation made by the Academic Council under sub-section (1) shall be forwarded, as soon as may be, to the Syndicate for transmission to the Senate, and the Syndicate shall duly forwards the same to the Senate with such recommendations, if any, as it may wish to make and shall have no power to return it to the Academic Council for reconsideration, unless such Regulation, in the opinion of the Syndicate, relates to matters which directly or indirectly the finances of the University.