Delhi High Court - Orders
Bajaj Engineering Works vs Bajaj Electricals Ltd And Anr on 20 December, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 72/2021 & CM 36/2021
BAJAJ ENGINEERING WORKS ..... Petitioner
Through: Ms. Sonam Anand, Adv. (M.
9871613910)
versus
BAJAJ ELECTRICALS LTD AND ANR ..... Respondents
Through: Ms. Kripa Pandit, Adv. (M.
9810013453)
Mr. Prabhu Tandon, Adv. (M.
9818499323)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 20.12.2023
1. This hearing has been done through hybrid mode.
2. Ld. Counsels for the parties submit that mediation proceedings are underway. They seek further time.
3. List on 22nd March, 2024.
4. This matter shall not be treated as part heard.
PRATHIBA M. SINGH, J.
DECEMBER 20, 2023 dj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/12/2023 at 23:31:50