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Calcutta High Court

Orient Paper & Industries Ltd vs Shaun Automobiles Pvt. Ltd on 7 April, 2011

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                         AP No. 267 of 2011

                                IN THE HIGH COURT AT CALCUTTA

                                Ordinary Original Civil Jurisdiction

                                          ORIGINAL SIDE



                                ORIENT PAPER & INDUSTRIES LTD.
                                            Versus
                                 SHAUN AUTOMOBILES PVT. LTD.

    BEFORE:

    The Hon'ble JUSTICE I. P. MUKERJI

    Date : 7th April, 2011.

                                                               Mr. S. Chowdhury...for petitioner.
                                                                 Mr. D. Ghosh ...for respondent.

The Court : This is a Section 11 application. Direction for filing affidavits is made as hereunder.

Let affidavit in opposition be filed by 18th April, 2011. List this application on 26th April, 2011. Affidavit in reply, if any, may be filed in the mean time.

All parties concerned are to act on a signed photocopy of this order on the usual undertakings.

                                                              (I.    P. MUKERJI, J.)
pkd.
Asstt.Registrar[C.R.]