Calcutta High Court
Orient Paper & Industries Ltd vs Shaun Automobiles Pvt. Ltd on 7 April, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
AP No. 267 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ORIENT PAPER & INDUSTRIES LTD.
Versus
SHAUN AUTOMOBILES PVT. LTD.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 7th April, 2011.
Mr. S. Chowdhury...for petitioner.
Mr. D. Ghosh ...for respondent.
The Court : This is a Section 11 application. Direction for filing affidavits is made as hereunder.
Let affidavit in opposition be filed by 18th April, 2011. List this application on 26th April, 2011. Affidavit in reply, if any, may be filed in the mean time.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) pkd. Asstt.Registrar[C.R.]