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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(ix) in A.P.J. Abdul Kalam Technological University Act, 2015

(ix)to withhold or withdraw or cancel degree, postgraduate degree, diploma, certificates or other distinctions under conditions that may be prescribed by the Statutes after giving the persons affected a reasonable opportunity of being heard;