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[Cites 1, Cited by 5]

Punjab-Haryana High Court

State Of Haryana And Another vs Kapil Sharma And Another on 23 January, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                    R.F.A. No.4829 of 2010 (O&M)
                                    (L.A.C.No.117 of 2006)

State of Haryana and another                  ...Appellants

                           Vs.


Kapil Sharma and another                      ...Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.V.Sharma, Senior Advocate with Ms. Shivani Sharma, Advocate for HUDA. None for the land owners.

Mr. H.S.Hooda, Advocate General, Haryana with Mr. Ashish Gupta, Asstt. Advocate General, Haryana. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2218 of 2007, titled as Smt. Maya and others Vs. State of Haryana and others.

(RAJESH BINDAL) 23.01.2012 JUDGE savita