Punjab-Haryana High Court
State Of Haryana And Others vs Harish Kumar Chawla And Others on 30 September, 2010
Author: K.Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.3098 of 1996 (O&M)
Date of decision:30.09.2010
State of Haryana and others ....Appellants
versus
Harish Kumar Chawla and others ...Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr. Kunal Garg, AAG, Haryana.
Mr. Parveen Hans, Advocate, for the landowners.
Mr. Gautam Bhardwaj, Advocate, for Mr. N.K.Khosla,
Advocate, for United India Insurance Company.
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1. Whether reporters of local papers may be allowed to see the
judgment ?
2. To be referred to the reporters or not ?
3. Whether the judgment should be reported in the digest ?
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K.Kannan, J.
For orders, see FAO No.3281 of 1996 of even date.
(K.KANNAN) JUDGE 30.09.2010 sanjeev