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Punjab-Haryana High Court

State Of Haryana And Others vs Harish Kumar Chawla And Others on 30 September, 2010

Author: K.Kannan

Bench: K. Kannan

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                    FAO No.3098 of 1996 (O&M)
                                    Date of decision:30.09.2010


State of Haryana and others                             ....Appellants


                              versus


Harish Kumar Chawla and others                         ...Respondents


CORAM: HON'BLE MR. JUSTICE K. KANNAN
                     -----

Present:     Mr. Kunal Garg, AAG, Haryana.

             Mr. Parveen Hans, Advocate, for the landowners.

             Mr. Gautam Bhardwaj, Advocate, for Mr. N.K.Khosla,
             Advocate, for United India Insurance Company.
                               -----

1.    Whether reporters of local papers may be allowed to see the
      judgment ?
2.    To be referred to the reporters or not ?
3.    Whether the judgment should be reported in the digest ?
                                ----

K.Kannan, J.

For orders, see FAO No.3281 of 1996 of even date.

(K.KANNAN) JUDGE 30.09.2010 sanjeev