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Union of India - Section

Section 7 in The Noise Pollution (Regulation And Control) Rules, 2000

7. Complaints to be made to the authority .-(1) A person may, if the noise level exceeds the ambient noise standards by 10 dB (A) or more given in the corresponding columns against any area/zone, make a complaint to the authority.

(2)The authority shall act on the complaint and take action against the violator in accordance with the provisions of these rules and any other law in force.