Section 6 in Criminal Rules of Practice and Circular Orders, 1990
6. Working days and hours of Special Judicial Magistrates:
- Special Judicial Magistrates shall hold Court for three days in a week on every alternate working day commencing from Monday. They shall hold Court between 7-30 A.M. and 10-30 A.M. Special Judicial Railway Magistrates may hold Court at any time between 7-30 A.M. and 10.00 P.M. after giving advance intimation of holding Courts to the Chief Judicial Magistrates concerned.
