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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Himachal Pradesh - Subsection

Section 80(2)(e) in The Himachal Pradesh Excise Act, 2011

(e)regulating the time, place and manner of payment of Excise duty or countervailing duty and taking of security for its due payment;