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State of Rajasthan - Section

Section 37 in Rajasthan State Legal Services Authority Regulations, 1999

37. Meeting and conveyance Allowance.

- Every member of the bench of the Lok Adalat shall be paid an honorarium of [Rs. 1000/-] [Substituted by Rajasthan State Legal Services Authority (Amendment) Regulations, 2017, vide Notification: Rajasthan Gazette Extraordinary dated 24th May, 2017, with effect from 25th May, 2017.] per Lok Adalat and shall also be entitled to actual conveyance charges or such conveyance allowance as may be fixed from time to time by the State Level Services Authority in consultation with the State Government.