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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(4) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(4)Every employer shall 'maintain a visitors' book in which an Inspector visiting .the industrial premises may record his remarks regarding any defect that may come to his notice at the time of his inspection and the employer shall 'produce such hook whenever required so to do by the Inspector.